Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(e) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(e)if the owner of the premises refuses or fails to pay, for a period of one months after he has been served with a notice of demand, water charges on account of water consumed in the premises.