23. [ Licensee to allow facilities for depositor to inspect goods. - Every licensee shall allow during such hours, as the Licensing Officer may by order direct, necessary facilities to a depositor or such person, as may be authorised by him, to inspect and satisfy himself that his goods are properly cared for.] [Inserted by U.P. Cold Storage (First Amendment) Order, 1972 and published in U.P. Gazette (Extraordinary), dated 26 7.1972.]
