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State of Rajasthan - Section

Section 11 in The Rules for the Grant of Stipend to Unemployed Graduates/post Graduates Belonging to Scheduled Castes/Scheduled Tribes in Rajasthan, 1971

11.

The District Social Welfare and Probation Officer will have the power to refuse payment if he is of the view that the candidate is no longer eligible for the stipend and he may refer the matter to the Director Social Welfare for a final decision.