Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Arunachal Pradesh - Subsection Section 3(1) in Arunachal Pradesh Heritage Act, 2015 (1)The State Government shall constitute an Authority namely the Arunachal Pradesh Heritage Authority for the purpose of exercising all powers and function assigned to it under this Act.
