Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 120 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

120.

The Managing Director will be the sanctioning authority for advances under these rules for purchase of conveyance other than Motor Cars. Sanction for advance for Motor Cars will be made by the Board.][Chapter X] [Substituted by Amendment Notification dated 10-9-1968.]