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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(2)Subject to any rules that may be made under the Standards of Weights and Measures Act, 1956 the limits of error which may be tolerated in such weights and measures during verification and inspection, shall be as specified in Schedule V.