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State of Rajasthan - Section

Section 9 in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

9. Commercial weights and measures.

(1)Commercial weights and measures of length and capacity shall conform as regards denominations, material used in construction and design to the specifications laid down in Schedule V.
(2)Subject to any rules that may be made under the Standards of Weights and Measures Act, 1956 the limits of error which may be tolerated in such weights and measures during verification and inspection, shall be as specified in Schedule V.