Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(9) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(9)"drainage system" includes -
(a)channels either natural or artificial, for the discharge of waste or surplus water and all works connected therewith or ancillary thereto;
(b)escape channels from an irrigation or distribution system and other works connected therewith but does not include works for removal of sewage;
(c)all collecting drains and main drains to drain off surplus water from field drains;
(d)all field drains and related structures under pipe outlet;