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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(9)(b) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(b)escape channels from an irrigation or distribution system and other works connected therewith but does not include works for removal of sewage;