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State of Punjab - Section

Section 42 in The Punjab Co-operative Societies Rules, 1963

42. Declaration under section 32. [Section 32]

(1)A declaration under clause (i) or [(ii) of section 32 shall be made in the form given in appendix 'D'.] [Brackets, letters and words substituted by Punjab Government Gazette Notification dated 18.2.86 (Section 9)]
(2)A register of such declarations to be kept by the Co-operative Society shall be in the form given in appendix 'E'