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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Punjab - Subsection

Section 42(1) in The Punjab Co-operative Societies Rules, 1963

(1)A declaration under clause (i) or [(ii) of section 32 shall be made in the form given in appendix 'D'.] [Brackets, letters and words substituted by Punjab Government Gazette Notification dated 18.2.86 (Section 9)]