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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4) in The Central Electricity Regulatory Commission (Procedure, Terms And Conditions For Grant Of Transmission License And Other Related Matters) Regulations, 2009

(4)Before making an application, the applicant shall serve a copy of the application on each of the long-term customers of the project and shall submit evidence to that effect alongwith the application and shall also post the complete application alongwith annexures and enclosures on its web site, the particulars of which shall be given in the application.