Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1047] [Entire Act] Bengal Presidency - Subsection Section 1047(c) in Police Regulations, Bengal , 1943 (c)When granting money rewards to outsiders, officers should take into account the status of the individual to be rewarded and the degree of courage, etc., displayed.
