1047. General conditions regarding grant of rewards.
(a)The grant of a reward to an officer, and the reason therefor, shall be entered in the district order book, and a copy written in the officer's service book or roll in red ink.(b)Certificates and testimonials shall not be given to police officers except in accordance with regulation 1048. A similar prohibition exists in the case of clerks.(c)When granting money rewards to outsiders, officers should take into account the status of the individual to be rewarded and the degree of courage, etc., displayed.
