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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(2)The Accounts Officer on receipt of Form 2 from the appointing authority under Sub-rule (1) shall complete Part IV of that Form and transmit the same to the appointing authority as early as possible.