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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(1)(b) in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996

(b)The ex-member shall, with respect to the coupons issued, be required to furnish the details of journey undertaken, dates of the journey, places from and to the journey undertaken etc. in the Form 'A' given in the Schedule. Fresh coupon books shall be issued to the ex-members after the Secretary is satisfied that the coupon books previously issued to such ex-member have been used up by such ex-member and the counterfoils, coupon books have been received back.