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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(1) in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996

(1)
(a)Coupon books shall be issued at a time for such money value as may be entitled an ex-member and a person accompanying him to travel for not more than 3000 Kms. within the State and not more than 1500 Kms. outside the State;
(b)The ex-member shall, with respect to the coupons issued, be required to furnish the details of journey undertaken, dates of the journey, places from and to the journey undertaken etc. in the Form 'A' given in the Schedule. Fresh coupon books shall be issued to the ex-members after the Secretary is satisfied that the coupon books previously issued to such ex-member have been used up by such ex-member and the counterfoils, coupon books have been received back.
(c)The coupon books for travel within the State and for travel outside the State shall be of different colours.
(d)Where unused coupons are not returned by the ex-member before the expiry of the period of validity, the cost thereof shall be recoverable from the ex-member by the Secretary.