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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Gujarat - Subsection

Section 41(5) in Birsa Munda Tribal University Act, 2017

(5)The Board of University Teaching and Research shall,-
(i)advise the authorities on all matters connected with the promotion of advanced studies and research in the university;
(ii)consider and report to the authorities on the institution of research degrees in the University;
(iii)propose regulations regarding the award of research degrees;
(iv)appoint supervisors for research studies and to determine the subjects of their thesis;
(v)recommend panels of experts for setting examination papers and examiners for research and examinations after considering the proposals of the Board of Studies in this behalf;
(vi)perform such other functions as may be prescribed by the Statutes.