Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Engineering Common Entrance Test for diploma holders for admission into B.E., B.Tech. and B.Pharm Courses Rules, 2004

10. Functions of the Convener of the ECET-FDH Committee.

- The Convener of the ECET-FDH shall, subject to such directions as may be issued by the Chairman discharge his duties in the matters relating to the ECET-FDH. The Convener, is specifically responsible for discharging the following functions:
(i)The printing of application form of ECET-FDH.
(ii)Issuing the notification inviting application for the Entrance Test
(iii)Sale of application forms and issue of Hall-Tickets.
(iv)Appointment of Co-ordinators, Chief Superintendents and Observers of various Test Centers.
(v)Coding and decoding of Response sheets (Answer Scripts)
(vi)Appointment of Members of confidential team for assisting computer process in valuation of answer scripts
(vii)Payment of remuneration for various items/services utilised for the purpose of ECET-FDH.
(viii)Maintenance and submission of audited accounts to the Andhra Pradesh State Council of Higher Education.
(ix)Publication of results and dispatch of Rank cards to the qualified candidates.
(x)Such other duties as entrusted by the Chairman.