Section 19(3)(viii) in The Bureau of Indian Standards Rules, 2018

[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(3)(viii) in The Bureau of Indian Standards Rules, 2018

(viii)carry out such tasks as may be specifically referred to it by the Governing Council or the Standards Advisory Committee constituted under clause (c) of sub-section (1) of section 5 of the Act.

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Union of India - Subsection

Section 19(3)(viii) in The Bureau of Indian Standards Rules, 2018