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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(d) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

(d)The salary/wages and allowances payable to, and the terms and conditions of service of, the teacher will be such as prescribed by State Government and as per point 20(d).