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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Assam - Subsection

Section 59(1)(d) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(d)adequate ventilation shall be provided for the basement. Any deficiency may be met by providing adequate mechanical ventilation in the form of blowers, exhaust fans, air conditioning system etc;