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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Rajasthan - Subsection

Section 49(1)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(a)Landed Cost of coal or lignite for ½ (half) month for pit-head generating stations and 1½ (one and a half) months for non-pit-head generating stations, corresponding to the target availability;