Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(1)(c) in Rajasthan Agriculture University, Bikaner Act, 1987 (c)for undertaking extension education programmes specially for the rural people of the State of Rajasthan ; and