Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act] State of Haryana - Subsection Section 21(2)(iv) in Haryana Children Rules, 1974 (iv)to visit regularly children placed under his supervision and also places of employment or school attended by such children, and to submit regular monthly reports as nearly as in form VIII;