Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act]

State of Uttar Pradesh - Subsection

Section 113(2)(e) in Uttar Pradesh Municipal Corporation Act, 1959

(e)the leave, punishment, including dismissal and removal, appeal and other disciplinary matters and other conditions of service of the officers, staff and other servants of the Corporation; [* * *] [Omitted by U.P. Act 21 of 1964, S.13.]