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Union of India - Section

Section 49 in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009

49. Plant Load Factor

.-(1) For the purpose of determining fixed charge, the plant load factor for nonfossil fuel based cogeneration projects shall be computed on the basis of plant availability for number of operating days considering operations during crushing season and off-season as specified under clause (2) below and load factor of 92%.
(2)The number of operating days for different States shall be as follows:
State Operating Days Plant Load Factor(%)
Uttar Pradesh and Andhra Pradesh 120 days (crushing)+60 days (off-season)=180 daysOperating days 45%
Tamil Nadu and Maharashtra 180 days (crushing)+60 days (off-season)=240 daysOperating days 60%
Other States 150 days (crushing)+60 days(off-season)=210 daysOperating days 53%