Section 49(2) in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009

[Cites 0, Cited by 0] [Section 49] [Entire Act]

(2)The number of operating days for different States shall be as follows:

State	Operating Days	Plant Load Factor(%)
Uttar Pradesh and Andhra Pradesh	120 days (crushing)+60 days (off-season)=180 daysOperating days	45%
Tamil Nadu and Maharashtra	180 days (crushing)+60 days (off-season)=240 daysOperating days	60%
Other States	150 days (crushing)+60 days(off-season)=210 daysOperating days	53%

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