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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(3) in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

(3)The Superintendent shall arrange a separate office room for the Zila Raksha Adhikari within the premises of the office of the Superintendent of Police and ensure seating arrangement for Raksha Adhikaries in each Police Station.