Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Madhya Bharat - Subsection Section 2(1)(g) in The Madhya Bharat Agricultural Debtor's Relief Act, 1956 (g)stock breeding, but does not include leasing of land or cutting of wood only.