(2)Each Faculty Council shall consist of the following members :-(i)the Vice-Chancellor - Chairman;(ii)the Head or Heads of the Department or Departments concerned;(iii)the Professor or Professors of the Department or Departments concerned;(iv)[ one or more than one teacher shall be elected by the teachers of each Department of the faculty council from amongst themselves in the following manner: [Substituted '(iv) one Teacher other than Professor from each of the Departments under the Faculty Council concerned elected jointly by such Teachers from amongst themselves;' by Act No. 12 of 2011, dated 25.1.2012.](i)one Professor from a Department if total number of teachers in it does not exceed five;(ii)one Professor and one Associate Professor from a Department if total number of teachers in it does not exceed ten;(iii)two Professors and one Associate Professor from a Department if total number of teachers in it does not exceed twenty;(iv)two Professors and two Associate Professors from a Department if total number of teachers in it exceeds twenty;](v)two persons having special knowledge in the subject or subjects concerned nominated by the Vice-Chancellor.(vi)[ one student representative, pursuing Undergraduate studies in the University and another student representative pursuing Post-Graduate studies in the University, to be elected by such undergraduate and Post-Graduate students, respectively, from amongst themselves in the manner as may be prescribed by the Statutes; [Inserted by Act No. 12 of 2011, dated 25.1.2012.](vii)one research scholar pursuing research in the University to be elected by research scholars from amongst themselves in the manner as may be prescribed by the Statutes.]
