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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in Rajasthan Registration Rules, 1955 Volume II

(2)The Inspector General may also fix or change the headquarters of the Deputy Inspector General and may transfer Deputy Inspector General from one circle to another. A Deputy Inspector General should in ordinary circumstances stay in a circle for not less than four and not more than five years, although this rule need not be applied with any rigidity to Deputy inspector General about to retire.