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State of Rajasthan - Section

Section 13 in Rajasthan Registration Rules, 1955 Volume II

13. Circles and inspection.

(1)The Inspector General may from time to time alter the limits of Deputy Inspector General's circles, provided that the circles shall at all times be so arranged to give each Deputy Inspector General as early as possible an equal share of the work to be done.
(2)The Inspector General may also fix or change the headquarters of the Deputy Inspector General and may transfer Deputy Inspector General from one circle to another. A Deputy Inspector General should in ordinary circumstances stay in a circle for not less than four and not more than five years, although this rule need not be applied with any rigidity to Deputy inspector General about to retire.