Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(20) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

(20)Technical Assistant (Planning).-By promotion from amongst substantively appointed Junior Clerks and Statistical Assistant in the Office of the Director of Handloom and Textiles, Uttar Pradesh who have completed five years service as such on the first day of the year of recruitment.