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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(V) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(V)The candidates applying for Entrance Test for admission to three year diploma in Engineering Course must possess such qualifications as may be prescribed from time to time by the AICTE.