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State of Jammu-Kashmir - Section

Section 3 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

3. Eligibility.

- (I) The applicant must be permanent resident of the J&K State as defined in section 6 of the Constitution of Jammu and Kashmir.
(II)The candidates applying for Common Entrance Test (CET) must be at least 17th years old on 31st December of the relevant year and have passed 10+2 or equivalent examination with at least 50% marks for Open Merit Category candidates, including the Children of Defence Personnel, Children of Para-Military Forces, Children of State Police Personnel and candidates possessing outstanding proficiency in Sports and 40% marks for the candidates belonging to SC/ST and Other Backward Classes.
(III)The candidates applying for MD/MS/PG Diploma or MDS Entrance Test must-
(a)possess MBBS/BDS (as the case may be) degree from the University of Jammu/University of Kashmir or an equivalent degree recognised by the University of Jammu/University of Kashmir and the Medical Council of India/Dental Council of India ; and
(b)have completed, at the time of his/ her first round of counseling, satisfactorily one year pre-registration compulsory rotatory internship in a duly recognised institution as laid down by the University of Jammu/University of Kashmir for registration as a Medical/Dental Graduate; and also registered with Medical/Dental Council (as the case may be) of any State :
Provided that the doctors who have done their Postgraduation or Diploma Courses in any Specialty at the Govt. expenses shall be entitled to seek admission for undergoing further Post-Graduation or Diploma in another specialty in the State Medical Institutions only on payment of such fee as may be notified by the Government from time to time :Provided further that the doctors who are undergoing Post-Graduation/Diploma Course in any specialty at the Government expenses shall not be eligible to apply for undergoing Post-Graduation Courses in any other specialty in the State Medical Institutions till completion of their Postgraduation/Diploma Course, as the case may.
(IV)The candidates applying for Entrance Test for admission to B. Ed. Jammu/Kashmir must possess such qualification as may be prescribed from time to time by the University with which the concerned college is affiliated.
(V)The candidates applying for Entrance Test for admission to three year diploma in Engineering Course must possess such qualifications as may be prescribed from time to time by the AICTE.