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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(vi) in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989

(vi)there shall be kept burning a dim light of about 25 watts to 40 watts bulb placed at right angle sight of vision of the public throughout the exhibition of films; and