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State of Punjab - Section

Section 17 in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989

17. Conditions regarding electrical installations.

- The building to be licensed under these rules shall comply with the following requirements in respect of electrical installations :-
(i)the cables or wires used shall be of I.S.I. Mark and the wiring shall pass through conduit pipes;
(ii)there shall be a separate circuit controlled by a suitable linked switch for the supply of electricity taken to the auditorium;
(iii)there shall be used three pin plugs with the third pin effectively connected to the earth;
(iv)there shall be installed an automatic voltage regulator or stabilizer which can provided out-put voltage of 230 plus 6 per cent;
(v)there shall be provided separate circuits for lights and other equipments;
(vi)there shall be kept burning a dim light of about 25 watts to 40 watts bulb placed at right angle sight of vision of the public throughout the exhibition of films; and
(vii)there shall be provided the extractors, exhaust fans and the ceiling fans in such manner as may be specified by the licensing authority.