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State of Bihar - Section

Section 18 in Bihar Country Liquor Bottling Rules, 2004

18.

The bottled country liquor shall be issued from the bottling plant of the warehouse to other concerned warehouses and retail licensees on the following days of a week-
(i)From liquor warehouse to other stock warehouses on Monday, Wednesday and Friday.
(ii)From Liquor warehouse to retail licensees on Tuesday, Thursday and Saturday, The number of issuance days in a week may be reduced as per requirement, by the Assistant Commissioner of Excise/The Superintendent of Excise, with the approval of the Collector, for such liquor warehouse where the lifting of liquor is less.
In special circumstance, liquor could be issued even on other days on the written order of the Superintendent of Excise/The Assistant Commissioner of Excise.