Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(ii) in Bihar Country Liquor Bottling Rules, 2004

(ii)From Liquor warehouse to retail licensees on Tuesday, Thursday and Saturday, The number of issuance days in a week may be reduced as per requirement, by the Assistant Commissioner of Excise/The Superintendent of Excise, with the approval of the Collector, for such liquor warehouse where the lifting of liquor is less.