Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(1) in The Orissa Forest Shooting Rules, 1973 (1)The shooting permit fee for a period of 15 days or less shall be Rs. 25 for a citizen of India and Rs. 50 for a person other than a citizen of India.
