Section 17(5)(f) in The First Statutes of Indian Institute of Technology Goa, 2017

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(f)Technical and Other Positions at levels higher than (g) categories:

(i)Chairman Director.

(ii)Member - Deputy Director or one of the Deans or a Professor nominated by the Director

(iii)Members Two from the Panel of Experts approved by the Board of Governors.

(iv)Member - Head of the Department concerned or the Registrar, as the case may be.

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