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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Manipur - Subsection

Section 41(2) in Manipur International University Act, 2018

(2)Each member of the Governing Board referred to in clauses (h) to (l) of sub-section (1) shall hold office for a fixed term of three years and eligible for reappointment as per the discretion of the Chancellor.