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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Nic vs . Om Parkash & Ors A/W Connected on 16 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

NIC vs. Om Parkash & Ors a/w connected matters.

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FAO No.125/2017 a/w FAO No.114/2019 FAO No.125/2017 16.3.2023 Present: Mr. Ashwani K. Sharma, Sr. Advocate with Mr. Ishan Sharma, Advocate, for the appellant.

Mr. Rohit Thakur, Advocate vice Mr. V.S.Rathore, Advocate, for respondent No.1.

Mr. M.L. Sharma, Advocate, for respondents No.2 and 3.

FAO No.114/2019

Mr. Rohit Thakur, Advocate vice Mr. V.S.Rathore, Advocate, for the appellant.

Mr. M.L. Sharma, Advocate, for respondents No.1 and 2.

Mr. Bhupinder Pathania, Advocate, for respondent No.3.

At the joint request of learned counsel for the parties, list next week.

(Sushil Kukreja) Judge 16th March, 2023 (CS) ::: Downloaded on - 16/03/2023 20:38:12 :::CIS