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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(m) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(m)to collaborate with national and global institutions, to offer programmes and to create capabilities for upgrading programmes to the global standards subject to the guidelines of the UGC and other connected Regulatory Bodies;