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State of Telangana - Section

Section 4 in Telangana State Private Universities (Establishment and Regulation) Act, 2018

4. Goals and Objects of the University.

- The Goals and Objects of the University shall be to create, organize, preserve and disseminate knowledge in the fields of science and technology, humanities, social sciences, education, management, commerce, law, pharmacy, healthcare and any other field for the advancement of mankind in particular and other objects of the Universities shall be as follows, namely:-
(a)to provide for instruction, teaching, and training in the University in the field of higher education and make provisions for research, innovation, advancement and dissemination of knowledge;
(b)to establish and maintain a campus with international standards of education;
(c)to develop infrastructure for research in higher education, professional education, teaching, training, extension and outreach;
(d)to create higher levels of intellectual abilities;
(e)to establish State of the art facilities for education and training;
(f)to carry out teaching and research;
(g)to create and maintain centres of excellence for research and development and for sharing knowledge and its application;
(h)to provide avenues for innovation, set up incubation centres and to develop entrepreneurship skills;
(i)to provide consultancy to the industry and public organisations;
(j)to encourage and use the latest technology for education, research and training;
(k)to confer degrees, diplomas and other academic distinctions on the basis of an approved method of evaluation as established by the Academic Council of the University, keeping in view the guidelines of the University Grants Commission and other connected Regulatory Bodies;
(l)to develop educational programmes for diplomas, degrees and post-graduate courses, doctorate degrees and post-doctoral programmes and to maintain high standards of education;
(m)to collaborate with national and global institutions, to offer programmes and to create capabilities for upgrading programmes to the global standards subject to the guidelines of the UGC and other connected Regulatory Bodies;
(n)to ensure that the standards of the degrees, diplomas and other academic distinctions are not lower than those laid down by the Regulatory Bodies;
(o)to establish close linkage with the industry, business, educational institutions and other sections of the society to make teaching, research, training, documentation, publication, use of various media and outreach activities at the University relevant to the needs of the University, time and society, at national and international level;
(p)to pursue any other objectives as may be approved by the Government:
Provided that notwithstanding anything contained in this Act and save as provided in any Central Act, the University shall be eligible to undertake the functions of dissemination of knowledge only in the fields for which the Government has issued Letter of Intent or in the fields subsequently approved by the Government.