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[Cites 0, Cited by 0] [Section 127(1)] [Section 127] [Entire Act]

State of Rajasthan - Subsection

Section 127(1)(iii) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(iii)For the generation stations/power purchase sources, which have single part tariff, 1/3 of the tariff shall be considered as fixed charge and 2/3 of the tariff shall be considered as energy charge for adjustment under this formula.