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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(10)(h) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(h)Based on the system studies, the Distribution Licensee shall specify the distribution system that would be required to give Long-term Open Access. In case augmentation to the existing distribution system is required, the same will be intimated to the applicant.