Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(b) in Bihar State Electricity Board, Patna Tariff, 2006-2007 (b)SS-II: Unmetered(i)Gram Panchayats(ii)Nagar Palika/NAC/Municipality(iii)Municipal Corporation
