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State of Bihar - Section

Section 5 in Bihar State Electricity Board, Patna Tariff, 2006-2007

5. Street Light, Mast Light and Traffic Light

(a)SSI: Metered
All units - Gram Panchayats- Nagar Palika/NAC/Municipality- Municipal Corporation
(b)SS-II: Unmetered
(i)Gram Panchayats
(ii)Nagar Palika/NAC/Municipality
(iii)Municipal Corporation
(c)SS-III: Unmetered (Mast Lighting)
(i)Gram Panchayats
(ii)Nagar Palika/NAC/Municipality
(iii)Municipal Corporation